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[Cites 2, Cited by 13]

Bombay High Court

Dr. Sachin Dadasaheb Mane And Ors vs Vasai Virar City Municipal Corporation ... on 25 October, 2021

Bench: Prasanna B. Varale, Madhav J. Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6032 OF 2021

 Dr. Sachin Dadasaheb Mane And Ors             ....PETITIONER
             V/S
 Vasai Virar City Municipal Corporation And Anr
                                            ....RESPONDENT

WITH WRIT PETITION NO. 4079 OF 2021 Bhakti Deepak Chaudhary And Ors ....PETITIONER V/S Vasai Virar Municipal Corporation And Anr ....RESPONDENT WITH WRIT PETITION NO. 4085 OF 2021 Atif Husain Faukat And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr. ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4090 OF 2021 Priyanka Chandrakant Sankhe And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr. ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4091 OF 2021 Page 1/4 ::: Uploaded on - 25/10/2021 ::: Downloaded on - 26/10/2021 06:29:15 ::: Ramesh Chhabinath Prajapti And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4088 OF 2021 Dinesh Tukaram Bhoir And Ors ....PETITIONER V/S Vasai Virar Municipal Corporation ....RESPONDENT WITH WRIT PETITION NO. 4083 OF 2021 Anita Nilesh Shedge And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4087 OF 2021 Kavita Anant Naidu And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4092 OF 2021 Jitendra Bharatsing Patil And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr. ....RESPONDENT Municipal Commissioner And Anr Page 2/4 ::: Uploaded on - 25/10/2021 ::: Downloaded on - 26/10/2021 06:29:15 ::: WITH WRIT PETITION NO. 4094 OF 2021 Mojes Ashok Kale And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr.

WITH WRIT PETITION STAMP NO. 14971 OF 2021 Vaibhav Anil Sawant And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4080 OF 2021 Anupama Ganesh Rane And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr Mr. Amol B. Jagtap i/by Mr. Abijeet Desai Adv. for Petitioner Ms. M. S. Bane, AGP for Respondent - State in WP - 6032/2021 Ms. R. M. Shinde, AGP for Respondent - State in WP - 4080/2021 Mr. S. L. Babar, AGP for Respondent - State in WP - 4083/2021 Ms. A. A. Purav, AGP for Respondent - State in WP - 4085/2021 Mr. R. S. Pawar, AGP for Respondent - State in WP - 4079/2021 Mr. P. G. Sawant, AGP for Respondent - State in WP - 4087/2021 Page 3/4 ::: Uploaded on - 25/10/2021 ::: Downloaded on - 26/10/2021 06:29:15 ::: CORAM : HON'BLE SHRI JUSTICE PRASANNA B. VARALE & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 25th October, 2021 P.C. :

At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 20/12/2021. Ad-interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 25/10/2021 ::: Downloaded on - 26/10/2021 06:29:15 :::