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State of Madhya Pradesh - Section

Section 26 in The M.P. Chechak Tika Adhiniyam, 1968

26. Prohibition of Inoculation.

(1)No person shall produce, or attempt to produce in any person by inoculation with variolous matter or by wilful exposure to variolous matter or to anything impregnated therewith, or wilfully by any other means the disease of smallpox in any person.
(2)Whoever contravenes the provisions of sub-section (1) shall be punished with imprisonment for a term which may extend to three months, or with fine which may extend to two hundred rupees or with both.