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Union of India - Section

Section 3 in The Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for City or Local Natural Gas Distribution Networks) Regulations, 2008

3. Application.

- Definitions, design, materials and equipment, welding, fabrication, installation, testing, operation and maintenance and corrosion control of CGD network shall be in accordance with requirements of ASME B31.8 except insofar as such requirements are specifically cancelled, replaced or modified by the requirements specified in these regulations.