Section 8(4) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007
(4)In case of non-availability of the suitable candidate the vacancy of the Secretary to a particular Gram Katchahry will be filled up by giving additional charge to the Secretary of the contiguous Gram Katchahry. For this additional charge 20 per-cent of the contract amount shall be payable as deputation allowance.
