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State of Bihar - Section

Section 8 in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

8. Other conditions of Service.

(1)The Secretary to the Gram Katchahry will be employed on fixed fee (contract amount) and Rs. 2,000/- (Two Thousand) per month will be payable to him.
(2)With the completion of the tenure of the Gram Katchahry the contract of the candidate employed on contract to the post of Secretary, Gram Katchahry will terminate automatically provided that till the fresh employment on contract by the newly constituted Gram Katchahry, he/she shall continue to discharge the functions and responsibilities of the Secretary, Gram Katchahry and on completion of the procedure of employment make over his/her charge to the newly employed Secretary, Gram Katchahry.
(3)The employment will be on contract basis and the contract may be cancelled at any time with one month's prior notice if the service is found to be unsatisfactory and in view of the reasons mentioned in Rule 11.
(4)In case of non-availability of the suitable candidate the vacancy of the Secretary to a particular Gram Katchahry will be filled up by giving additional charge to the Secretary of the contiguous Gram Katchahry. For this additional charge 20 per-cent of the contract amount shall be payable as deputation allowance.
(5)The selected candidate shall have to execute an agreement in prescribed form before the employment. The agreement will be signed by the Sarpanch on behalf of the Gram Katchahry.