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Rajasthan High Court - Jodhpur

Digvijay Singh Chouhan vs State Of Rajasthan And Ors on 14 October, 2019

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
              S.B. Civil Writ Petition No. 6905/2017

Ramesh Chandra Chourmar
                                                                  ----Petitioner
                                   Versus
State Of Rajasthan And Anr.
                                                                ----Respondent
                             Connected With
             1. S.B. Civil Writ Petition No. 6904/2017
             2. S.B. Civil Writ Petition No. 6916/2017
             3. S.B. Civil Writ Petition No. 6917/2017
             4. S.B. Civil Writ Petition No. 6918/2017
             5. S.B. Civil Writ Petition No. 6948/2017
             6. S.B. Civil Writ Petition No. 6949/2017
             7. S.B. Civil Writ Petition No. 6959/2017
             8. S.B. Civil Writ Petition No. 7019/2017
             9. S.B. Civil Writ Petition No. 7020/2017
             10. S.B. Civil Writ Petition No. 7078/2017
             11. S.B. Civil Writ Petition No. 7079/2017
             12. S.B. Civil Writ Petition No. 7080/2017
             13. S.B. Civil Writ Petition No. 7081/2017
             14. S.B. Civil Writ Petition No. 7087/2017
             15. S.B. Civil Writ Petition No. 7088/2017
             16. S.B. Civil Writ Petition No. 7092/2017
             17. S.B. Civil Writ Petition No. 7094/2017
             18. S.B. Civil Writ Petition No. 7095/2017
             19. S.B. Civil Writ Petition No. 7096/2017
             20. S.B. Civil Writ Petition No. 7295/2017
             21. S.B. Civil Writ Petition No. 7302/2017
             22. S.B. Civil Writ Petition No. 7363/2017
             23. S.B. Civil Writ Petition No. 7376/2017


For Petitioner(s)        :     Dr. Nupar Bhati
                               Mr. Deoki Nandan Vyas
                               Mr. Kuldeep Mathur
                               Mr. Dinesh Sharma
                               Ms. Varsha Bissa



                    (Downloaded on 16/10/2019 at 08:26:20 PM)
                                                                (2 of 2)                                      [CW-6905/2017
                                                                                                      with connected matters]

                                   For Respondent(s)           :     Mr. Kailash Choudhary, AAAG
                                                                     Mr. P. R. Mehta



                                             HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 14/10/2019 Heard learned counsel for the parties. The petitioners are in service for last more than 20 years. The applications for vacation of the interim orders in connected writ petitions have also been dismissed.

Admit. Notices need not be issued as the parties are represented through their respective counsels.

Put up for hearing in the 1 st week of December, 2019, as prayed.

(VINIT KUMAR MATHUR),J 146-169 SunilS/-

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