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State of West Bengal - Section

Section 34 in West Bengal Electrical Licensing Rules, 2017

34. Renewal.

- National Certificate of Supervisor shall be renewed after every ten years. The fee for renewal shall be such as mentioned in Annexure IV and shall not be refunded on any case and when the application for renewal together with the certificate and the prescribed fee is not received before the date of expiry of the certificate, a penalty as mentioned in Annexure IV shall be charged for renewal.