Section 28 in Manonmaniam Sundaranar University Act, 1990
28. Constitution and Functions of Faculties.
(1)The University shall include faculties of Arts, Science, Law, Engineering and Technology, Education, Commerce, Indian and other Languages, Fine Arts and such other Faculties as may be prescribed by the statutes.(2)The constitution and functions of the Faculties shall, in all other respects, be such as may be prescribed by the regulations.(3)Notwithstanding anything contained in sub section (2), the Standing Committee on Academic Affairs may, on the recommendations of the Syndicate, appoint any teacher of the University as a member of a Faculty.(4)Each Faculty shall comprise such departments of teaching as may be prescribed by the statutes.
