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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2)(xi) in Nilgiris Fishing Rules, 1966

(xi)authorise any person or body or group of persons other than the Fisheries Officers to issue any or all licences for fishing and prescribe the procedure and conditions for issue of licences by such persons or organisation.