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State of Madhya Pradesh - Section

Section 75B in The M.P. Nagarpalika Nirvachan Niyam, 1994

75B. Present Rules to remain applicable according to situation.

- For the purpose of Chapter VIII-A the Rules from chapter one to eight and chapter nine of the Madhya Pradesh Nagar Palika Nirvachan Niyam, 1994 shall be applicable with such changes as the Commission may deem proper.