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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Himachal Pradesh - Subsection

Section 21(1) in Himachal Pradesh University Act, 1970

(1)The Executive Council shall be the Executive Body of the University and shall consist of the following members:-
(i)the Vice-Chancellor;
(i-a) the Pro-Vice-Chancellor;
(ii)the Secretary (Finance) to the State Government or his representative;
(iii)the Secretary (Education) to the State Government or his representative;
(iv)the Director of Education, Himachal Pradesh;
(v)Registrar- Member Secretary
Other Members
(vi)two Deans of Faculty to be nominated by rotation by the Vice-Chancellor;
(vii)two principals of affiliated colleges/colleges maintained by the University by rotation on the basis of seniority of whom one shall be principal of a Government College;
(viii)one member to be elected by the court from amongst its members who is not a teacher or an employee or a student in the University;
(ix)one member to be elected by the Academic Council from amongst its member other than students and employees of the University;
(x)one professor of the University by rotation on the basis of seniority to be nominated by the Vice-Chancellor;
(xi)one person to be nominated by the State Government;
(xii)one representative of students and one representative of non-teaching employees to be appointed for a period of one year at a time in the manner prescribed by the Statutes;
(xiii)two persons to be nominated by the Chancellor out of the persons having special knowledge, or practical experience in respect of such matters as art, literature, law, science and administration or social service;
(xiv)one representative of the Assistant Professors of colleges affiliated to the University to be chosen by direct elections;
(xv)one representative of the Assistant Professors of the University, Assistant Professors of the Directorate of Correspondence Courses and the Assistant Professors of the University Evening College to be chosen by direct election; and
(xvi)one representative of the Associate Professors of the University by rotation on the basis of integrated seniority of Associate Professors of all wings of the University viz. Post-Graduate Centre, Directorate of Correspondence Courses and University Evening College including its Principal,