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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Himachal Pradesh - Subsection

Section 21(1)(xii) in Himachal Pradesh University Act, 1970

(xii)one representative of students and one representative of non-teaching employees to be appointed for a period of one year at a time in the manner prescribed by the Statutes;