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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of West Bengal - Subsection

Section 17A(2) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

(2)The amount of tax determined under sub-section (1), less the sum, if any, already paid in respect of such year, shall be paid by such persons on demand by the prescribed authority in the prescribed manner.]