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Himachal Pradesh High Court

Chhotu Ram vs . Smt. Rajiya Begum & Another And on 4 April, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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Chhotu Ram Vs. Smt. Rajiya Begum & another and connected matter Civil Suit No.45 of 2022 a/w Civil Suit No.44 of 2022 04.04.2023 Present: Mr. Karan Singh Kanwar, Advocate, for the plaintiff, in both the civil suits.

Mr. Manoj Sharma, Advocate, for the respondents, in both the civil suits.

Civil Suit No.45 of 2022 a/w Civil Suit No.44 of 2022 & OMP No.173 of 2022, OMP No.171 of 2022 As prayed for, replication to the written statement as well as rejoinder to the reply be filed within three weeks. List thereafter.

(Ajay Mohan Goel) Judge April 04, 2023 (Rishi) ::: Downloaded on - 04/04/2023 20:38:10 :::CIS