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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2) in The Bureau of Indian Standards Rules, 2018

(2)The terms and conditions of the appointment of agents shall be set out in an agreement between the Bureau and the agent so appointed:Provided that the appointment of agents outside India shall be made with the previous approval of the Central Government.