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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

(1)The Superintendent shall post Thana Raksha Adhikari for each Police Station, who shall not be below the rank of Assistant Sub-Inspector of Police or Village Defence Society. Such officer shall constitute Raksha Samiti for each village/ ward/beat for providing information regarding Raksha Samities to public in general, to procure enrolment forms duly filled in by all the members of Raksha Samiti and forward to the Superintendent with his recommendation regarding nomination of Mukhya Rakshak, Up-Rakshak and Rakshak-Sachiv.