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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(c) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(c)"Consumer" for the purpose of these Regulations shall be a consumer as defined under Clause (15) of Section 2 of the Act; and shall also include a person seeking Open Access.