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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1) in Punjab Intoxicants Licence and Sales Orders, 1956

(1)to any soldier of the rank of non-commissioned officer or under, when in uniform, or, when not in uniform, if the licencee knows, or has reason to believe, that he is a soldier of that rank;