- In this Order: -(1)Registration Officer means a Registration Officer as defined in the [Registration of Foreigners Rules, 1939] [Now see the Registration of Foreigners Rules, 1992.] , or such other officer as may be authorised by him to perform the functions of a Registration Officer under this Order;(2)civil authority means such authority as may be appointed by the Central Government in this behalf for such area as it thinks fit;(3)port includes an airport.
