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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The Foreigners Order, 1948

(1)Registration Officer means a Registration Officer as defined in the [Registration of Foreigners Rules, 1939] [Now see the Registration of Foreigners Rules, 1992.] , or such other officer as may be authorised by him to perform the functions of a Registration Officer under this Order;