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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(c) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

(c)Assistant Teacher in Assam School Service (Provincialised) cadre shall possess minimum graduate degree while those of Lower School Service (Provincialised) shall be at least Matriculate.