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State of Assam - Section

Section 8 in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

8. Eligibility.

(a)The minimum qualification for a Head of the Institution shall be graduation in Science, Arts or Commerce and B.T. with a least 5 years teaching experience ; or graduation in Science, arts or Commerce with at least 15 years teaching experience.
(b)The Assistant Teachers of Assam School Service (Provincialised) cadre shall be promoted to Assistant Headmaster as per list prepared under sub-rule (b) of Rule 4. Similarly, Assistant Headmaster will be promoted to Vice-Principal and Vice-Principal to Headmaster and Headmaster to Principal.
(c)Assistant Teacher in Assam School Service (Provincialised) cadre shall possess minimum graduate degree while those of Lower School Service (Provincialised) shall be at least Matriculate.