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State of Jharkhand - Section

Section 54 in Jharkhand Municipal Act, 2011

54. Manner of Disclosure.

(1)The manner of disclosure shall include:-
(a)Newspaper in regional, Hindi and English language;
(b)Internet and Website
(c)Notice Boards of the Municipality, Zonal and Ward Offices;
(d)Broadcasting in the local All India Radio, local cable and other TV channels or any other method, as may be prescribed by the State Government.
(2)The information shall be disclosed in the language in which it is available with the municipality.Chapter -7 Organizational Structure of Municipality Statutory Officers of Municipality