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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Jharkhand - Subsection

Section 54(1) in Jharkhand Municipal Act, 2011

(1)The manner of disclosure shall include:-
(a)Newspaper in regional, Hindi and English language;
(b)Internet and Website
(c)Notice Boards of the Municipality, Zonal and Ward Offices;
(d)Broadcasting in the local All India Radio, local cable and other TV channels or any other method, as may be prescribed by the State Government.