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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Saffron Grading and Marking Rules, 2012

(2)In addition to the grade designation mark, following particulars shall be clearly and indelibly marked on each package,namely :-
(a)name of the commodity;
(b)country of origin;
(c)grade;
(d)variety or trade name (optional);
(e)lot or batch number;
(f)date of packing;
(g)crop year;
(h)net weight;.
(i)best before____month____year;
(j)maximum retail price (inclusive of all taxes);
(k)name and address of the authorized packer;
(l)any other particulars as may be specified under the Legal Metrology (Packaged Commodities) Rules, 2011, the Food Safety and Standards Act, 2006, (34 of 2006) any other relevant Act or instructions issued by the Agricultural Marketing Adviser or any officer authorized by him.