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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(l) in The Saffron Grading and Marking Rules, 2012

(l)any other particulars as may be specified under the Legal Metrology (Packaged Commodities) Rules, 2011, the Food Safety and Standards Act, 2006, (34 of 2006) any other relevant Act or instructions issued by the Agricultural Marketing Adviser or any officer authorized by him.