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[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Rajasthan - Subsection

Section 141(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)concrete buckets used with cranes or aerial cableways are free from projections form which accumulation of concrete could fall;