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State of Rajasthan - Section

Section 141 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

141. Buckets.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)concrete buckets used with cranes or aerial cableways are free from projections form which accumulation of concrete could fall;
(b)movements of concrete buckets are governed by signals necessary to avoid and danger by such movements.