Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Arunachal Pradesh - Subsection Section 79(a) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014 (a)Summoning and holding of meetings of the Board, the time and date when such meetings are to be held, the conduct of business at such meetings.
