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State of Arunachal Pradesh - Section

Section 79 in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

79. Power to make Rules.

- Subject to the rules made under this Act, the Board may with the previous approval of the State Government frame regulations for:-
(a)Summoning and holding of meetings of the Board, the time and date when such meetings are to be held, the conduct of business at such meetings.