Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(b) in The Wild Life (Protection) (Orissa) Rules, 1974

(b)Fee for yearly licence in a case of citizen of India shall be Rs. 300 and that for a person other than a citizen of India shall be Rs. 600.