Section 12 in The Wild Life (Protection) (Orissa) Rules, 1974
12. Fee.
- An application for a wild animal trapping licence shall be accompanied by a treasury chalan or Bank receipt showing that the fee according to the following scale had been paid, namely :(a)Fee for monthly licence for a citizen of India shall be Rs. 25 and that for a person other than a citizen of India shall be Rs. 50.(b)Fee for yearly licence in a case of citizen of India shall be Rs. 300 and that for a person other than a citizen of India shall be Rs. 600.C. Grant of Licence
