Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Tamilnadu - Subsection

Section 82(9) in Tamil Nadu Co-operative Societies Rules, 1988

(9)Where a society had accumulated loss at the end of the previous year and has earned net profits during the year after wiping off the accumulated loss, the general meeting may decide to give honorarium either from out of current profit or from out of the net profits with the approval of the Registrar.