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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1) in The Transport Of Animals Rules, 1978

(1)
(a)Monkeys shall be transported in suitable wooden or bamboo cages so constructed as not to allow the escape of the monkeys but permit sufficient passage of air ventilation.
(b)No nails, metallic projections or sharp edges shall be exposed on the exterior or in the interior of the cages.
(c)Each cage shall be equipped with appropriate water and feed receptacles which are leak proof and capable of being cleaned and refilled during transit.