Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] Union of India - Subsection Section 23(1)(a) in The Transport Of Animals Rules, 1978 (a)Monkeys shall be transported in suitable wooden or bamboo cages so constructed as not to allow the escape of the monkeys but permit sufficient passage of air ventilation.