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[Cites 0, Cited by 0] [Section 183(3)] [Section 183] [Entire Act]

State of Chattisgarh - Subsection

Section 183(3)(i) in The Chhattisgarh Municipalities Act, 1961

(i)no person shall, except in accordance with the provisions of this Act, construct or reconstruct and building or portion thereof within such line;