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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(2) in Andhra Pradesh Higher Education Regulatory and Monitoring Commission Act, 2019

(2)The Commission will also carry out the provisions under Section 32 of the Andhra Pradesh Private Universities (Establishment and Regulations) Act, 2016.Chapter-IV Finance, Accounts and Audit