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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(3) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(3)The Dispute Settlement Committee shall resolve the dispute democratically by the majority present, and in the event of tie, the Presiding Officer shall have a second or casting vote.