Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2) in Tamil Nadu Panchayats (Elections) Rules, 1995

(2)The roll shall be prepared in such language or languages in which the roll of the Tamil Nadu Legislative Assembly Constituency within which the Ward of the Panchayat Village is situated, is prepared.