Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 18 in Tamil Nadu Panchayats (Elections) Rules, 1995

18. Form and language of the roll.

(1)The roll shall be prepared in the format adopted in the roll of the Tamil Nadu Legislative Assembly Constituency. The title and other particulars shall be in accordance with the directions of the State Election Commission issued, from time to time.
(2)The roll shall be prepared in such language or languages in which the roll of the Tamil Nadu Legislative Assembly Constituency within which the Ward of the Panchayat Village is situated, is prepared.