Himachal Pradesh High Court
Youth Hostels Association Of India vs . State Of H.P. on 22 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Youth Hostels Association of India vs. State of H.P. and others.
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C. R. No. 4074 of 2013.
22.12.2022. Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Shiv Pal Manhans, Additional Advocate General, for the respondents-State.
Even though, this is the oldest revision on the dockets of this Court, yet the parties are seeking an adjournment. Reluctantly, the same is granted. List on 26.12.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 22nd December, 2022.
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