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Himachal Pradesh High Court

Youth Hostels Association Of India vs . State Of H.P. on 22 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Youth Hostels Association of India vs. State of H.P. and others.

.

C. R. No. 4074 of 2013.

22.12.2022. Present: Mr. Surinder Saklani, Advocate, for the petitioner.

Mr. Shiv Pal Manhans, Additional Advocate General, for the respondents-State.

Even though, this is the oldest revision on the dockets of this Court, yet the parties are seeking an adjournment. Reluctantly, the same is granted. List on 26.12.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 22nd December, 2022.

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