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Himachal Pradesh High Court

Youth Hostels Association Of India vs . State Of H.P And on 15 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Youth Hostels Association of India vs. State of H.P and .

others.

Civil Revision No. 4074 of 2013 15.12.2022 Present: Ms. Vandna Kumari, Advocate vice counsel for the petitioner.

Mr. Vinod Thakur, Addl. A.G with Mr. Shiv Pal Manhans and Mr. Bhupinder Thakur, Dy. A.G for the respondent-State.

Learned vice counsel for the petitioner prays for adjournment. Allowed being not opposed.

List on 22nd December, 2022.




                                           ( Tarlok Singh Chauhan )
                                                     Judge




             December 15, 2022                 ( Virender Singh )





                 (naveen)                            Judge





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