Himachal Pradesh High Court
Youth Hostels Association Of India vs . State Of H.P And on 15 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Youth Hostels Association of India vs. State of H.P and .
others.
Civil Revision No. 4074 of 2013 15.12.2022 Present: Ms. Vandna Kumari, Advocate vice counsel for the petitioner.
Mr. Vinod Thakur, Addl. A.G with Mr. Shiv Pal Manhans and Mr. Bhupinder Thakur, Dy. A.G for the respondent-State.
Learned vice counsel for the petitioner prays for adjournment. Allowed being not opposed.
List on 22nd December, 2022.
( Tarlok Singh Chauhan )
Judge
December 15, 2022 ( Virender Singh )
(naveen) Judge
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