Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Jharkhand - Subsection Section 1(1) in Jharkhand Building Byelaws 2016 1.2These byelaws shall apply to all building activities in the area falling in;i. All Regional Development Authorities.ii. All Urban Local Bodies.iii. Mineral Area Development Authority.iv. All Industrial Area Development Authorities.
