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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2) in Uttar Pradesh Krishi Utpadan Mandi (Crusher Units Gur, Khandsari) (Compounding of Market Fee) Order, 2018

(2)For the purpose, reffered to in sub-clause (1) a trader will be bound to submit the records, required by the market committee. Market Committee is authorised to inspect crusher unit at any time.