Himachal Pradesh High Court
Sanjeev Tomar vs . State Of H.P. & Ors. on 17 August, 2022
Bench: Sabina, Sushil Kukreja
Sanjeev Tomar vs. State of H.P. & Ors.
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Ex. Pet. No.25 of 2022 17.08.2022 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
time to file reply.
r to Learned Deputy Advocate General seeks more List again after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 17/08/2022 20:07:36 :::CIS