Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 4]

Himachal Pradesh High Court

Sanjeev Tomar vs . State Of H.P. & Ors. on 17 August, 2022

Bench: Sabina, Sushil Kukreja

Sanjeev Tomar vs. State of H.P. & Ors.

.

Ex. Pet. No.25 of 2022 17.08.2022 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.

Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.

time to file reply.

r to Learned Deputy Advocate General seeks more List again after four weeks.

( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 17/08/2022 20:07:36 :::CIS