Section 13(2)(a) in Manonmaniam Sundaranar University Act, 1990

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State of Tamilnadu - Subsection

Section 13(2)(a) in Manonmaniam Sundaranar University Act, 1990

(a)The Registrar shall have power to take disciplinary action against such of the employees, excluding teachers of the University and academic staff, as may be specified in the orders of the Syndicate and to suspend them pending inquiry, to administer warnings to them or to impose on them the penalty of censure, or withholding of increments:

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State of Tamilnadu - Subsection

Section 13(2)(a) in Manonmaniam Sundaranar University Act, 1990