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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(3)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(b)such tendered ballot paper shall be endorsed on the back with the words "tendered ballot paper" by the Presiding Officer in his own hand signed by him.