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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(3) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(3)A tendered ballot piper shall be the same as the other ballot papers used at the polling station except that-
(a)such tendered ballot paper shall be serially the last in the bundle of ballot papers issued for use at the polling station; and
(b)such tendered ballot paper shall be endorsed on the back with the words "tendered ballot paper" by the Presiding Officer in his own hand signed by him.