Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(iv) in Bihar Targeted Public Distribution System (Control) Order, 2016 (iv)Women belonging to backward classes, extremely backward classes, scheduled tribes and scheduled castes shall be treated to be included in Women of Backward Classes.
