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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Himachal Pradesh - Subsection

Section 47(2)(b) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(b)the conduct of University employees and disciplinary procedure to be followed in case of misconduct and other lapses in the discharge of their duties;